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[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(2)(j) in Gold (Control) Act, 1968

(j)[ the types or classes of cases in which any authorisation may be made by the Administrator;] [Inserted by Act 26 of 1969, Section 14 (w.e.f. 3-7-1969).]
(jj)[ the applications, subject to such conditions as may be specified therein, of names and other particulars of persons who have been found guilty of contravention of any of the provisions of this Act or the rules made thereunder.] [Inserted by Act 36 of 1973, Section 19.]