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Bengal Presidency - Section

Section 278 in Police Regulations, Bengal , 1943

278. Communication of action taken to informant on completion of investigation.

- On completion of the investigation when a final report in B.P. Form No. 42 is submitted the investigating officer shall under section 173(l)(b), Code of Criminal Procedure, communicate to the informant in B.P. Form No. 43 or 43A, the action taken by him.