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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(2)(ix) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(ix)the manner in which the amount to the credit of the Marketing Board Fund shall be invested as provided in sub-section (1) of section 44 and the manner in which the money received by the Marketing Board as stated in sub-section (2) of section 44 shall be kept as provided in that sub-section;