Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33I] [Entire Act] State of Jharkhand - Subsection Section 33I(c) in Jharkhand Agricultural Produce Markets Act, 2000 (c)any defect or irregularity in such act or proceeding, not affecting the substance.]
