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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

(2)The weekly account of charges for deviation shall contain statement of charges for deviations including additional charges payable under these Regulations for a week, based on the data received upto Thursday and shall be issued to all intra-state entities by next Thursday.