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[Cites 0, Cited by 0] [Section 210(5)] [Section 210] [Entire Act]

Union of India - Subsection

Section 210(5)(d) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(d)explosion of receiver or vessel used for storage, at a pressure greater than atmospheric pressure, of any gas or gases or any liquid or solid used as building material;