Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in University Grants Commission Regulations On Curbing The Menace Of Ragging In Higher Educational Institutions, 2009.

1. Title, commencement and applicability.

- 1.1 These regulations shall be called the "UGC Regulations on Curbing the Menace of Ragging in Higher Educational Institutions, 2009".
1.2They shall come into force from the date of their publication in the Official Gazette.
1.3They shall apply to all the institutions coming within the definition of an University under sub-section (f) of section (2) of the University Grants Commission Act,