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State of Assam - Section

Section 4 in The Assam Cement Control Act, 1953

4. Delegation of powers.

- The State Government may, by order in the official Gazette, direct that the power to make orders under Section 3 shall in relation to such matters and subject to such conditions, if any, as may be specified in the direction, be exercisable also by such officer or authority subordinate to the State Government as may be specified in the direction.