Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 13 in The Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) Regulations, 2012 13. Withdrawal of recognition. - The recognition granted to a stock exchange or a clearing corporation may be withdrawn in the manner provided under section 5 of the Act.
