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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 80(1)(d) in Arunachal Pradesh Panchayat Raj Act, 1997

(d)for the transaction of business connected with this Act or for the purpose of making any order authorized thereby, exercise such powers, perform such functions and discharge such duties as may be exercise, performed or discharged by the Anchal Samiti under this Act or the rule· made thereunder;