Section 2 in Tamil Nadu Payment of Subsistence Allowance Rules, 1981
2. Definitions.
- In these rules, unless there is anything repugnant in the subject or context, -(a)"Act" means the Tamil Nadu Payment of Subsistence Allowance Act, 1981 (Tamil Nadu Act 43 of 1981);(b)"Form" means a Form appended to these rules;(c)"section" means a section of the Act;(d)Words and expressions not defined in these rules, shall have the meanings assigned to them under the Act.
