Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in The Bengal Village Chaukidari Act, 1871 6. [New clause substituted in Section 39 of Ben. Act VI of 1870.] Repealed by the Amending Act, 1897 (V of 1897).
