Supreme Court - Daily Orders
Usha International Ltd. vs Commissioner Of Income Taxvi on 2 May, 2014
˜ITEM NO.45 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).6332-6333/2014
(From the judgement and order dated 03/07/2013 and 21/09/2012 in
ITA No.2026/2010 of The HIGH COURT OF DELHI AT N. DELHI)
USHA INTERNATIONAL LTD. Petitioner(s)
VERSUS
CIT Respondent(s)
(With prayer for interim relief and office report)
Date: 02/05/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s)
Ms. Kavita Jha,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Though served, nobody has put in appearance for the respondent.
List the matters on 18th July, 2014.
(Sarita Purohit) (Suresh Kumar Verma)
Court Master Court Master
˜ITEM NO.45 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).6332-6333/2014 (From the judgement and order dated 03/07/2013 and 21/09/2012 in ITA No.2026/2010 of The HIGH COURT OF DELHI AT N. DELHI) USHA INTERNATIONAL LTD. Petitioner(s) VERSUS CIT Respondent(s) (With prayer for interim relief and office report) Date: 02/05/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE HON’BLE MR. JUSTICE SHIVA KIRTI SINGH For Petitioner(s) Ms. Kavita Jha,Adv.
For Respondent(s) UPON hearing counsel the Court made the following O R D E R Though served, nobody has put in appearance for the respondent.
List the matters on 18th July, 2014.
(Sarita Purohit) (Suresh Kumar Verma)
Court Master Court Master