Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Supreme Court - Daily Orders

Usha International Ltd. vs Commissioner Of Income Taxvi on 2 May, 2014

˜ITEM NO.45                     COURT NO.9              SECTION IIIA


               S U P R E M E      C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (C) No(s).6332-6333/2014

(From the judgement and order dated 03/07/2013 and 21/09/2012 in
ITA No.2026/2010 of The HIGH COURT OF DELHI AT N. DELHI)


USHA INTERNATIONAL LTD.                                  Petitioner(s)

                    VERSUS

CIT                                                Respondent(s)
(With prayer for interim relief and office report)


Date: 02/05/2014     These Petitions were called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE ANIL R. DAVE
          HON’BLE MR. JUSTICE SHIVA KIRTI SINGH



For Petitioner(s)
                        Ms. Kavita Jha,Adv.


For Respondent(s)



              UPON hearing counsel the Court made the following
                                  O R D E R

Though served, nobody has put in appearance for the respondent.

List the matters on 18th July, 2014.




              (Sarita Purohit)                   (Suresh Kumar Verma)
                Court Master                         Court Master
˜ITEM NO.45                     COURT NO.9              SECTION IIIA


               S U P R E M E      C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (C) No(s).6332-6333/2014 (From the judgement and order dated 03/07/2013 and 21/09/2012 in ITA No.2026/2010 of The HIGH COURT OF DELHI AT N. DELHI) USHA INTERNATIONAL LTD. Petitioner(s) VERSUS CIT Respondent(s) (With prayer for interim relief and office report) Date: 02/05/2014 These Petitions were called on for hearing today.

CORAM :

HON’BLE MR. JUSTICE ANIL R. DAVE HON’BLE MR. JUSTICE SHIVA KIRTI SINGH For Petitioner(s) Ms. Kavita Jha,Adv.
For Respondent(s) UPON hearing counsel the Court made the following O R D E R Though served, nobody has put in appearance for the respondent.
List the matters on 18th July, 2014.



             (Sarita Purohit)                 (Suresh Kumar Verma)
               Court Master                       Court Master