Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Rajasthan - Subsection Section 63(2) in Rajasthan Factories Rules, 1951 (2)Access for firefighting. Buildings and Plants shall be so laid out and roads, passageways etc. so maintained as to permit unobstructed access for fire fighting.
