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Madhya Pradesh High Court

Narendra Prasad Shrivastava vs The State Of Madhya Pradesh on 2 July, 2019

1 WP-11783-2019 The High Court Of Madhya Pradesh WP-11783-2019 (NARENDRA PRASAD SHRIVASTAVA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 02-07-2019 None for the petitioner. Adjourned.

(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 04/07/2019 10:31:49