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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(ii) in The Rajasthan District Courts Ministerial Establishment Rules, 1986

(ii)Selection for promotion to the posts of [Sheristedar-III Reader Grade-III & Clerk Grade-I] shall be made from the Clerk Grade-II on the basis of seniority-cum-merit: