Himachal Pradesh High Court
Kamlesh Kumar vs . Milap Chand (Deceased) on 24 July, 2023
Author: Virender Singh
Bench: Virender Singh
Kamlesh Kumar Vs. Milap Chand (deceased) Through LRs Pankaj Sharma .
RSA No. 169 of 2023 24.7.2023 Present: Mr. Dhananjay Singh, Advocate, for the appellant.
Notice be issued to the respondents, calling upon them as to why the present appeal be not admitted for hearing.
r Notice be issued to the respondents, returnable for 21.8.2023, on taking steps within a week from today.
CMP No. 9086 of 2023 Notice in the aforesaid terms.
CMP No.9087 of 2023 The application is allowed with a direction to the applicant to do the needful within four weeks.
The application is, thus, disposed of.
(Virender Singh) Judge July 24, 2023 (kalpana) ::: Downloaded on - 26/07/2023 20:36:06 :::CIS