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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(a) in Tamil Nadu Lifts Rules, 1997

(a)An application for renewal of licence to work a Lift shall be made in Form "G" to the Inspector three months prior to the date of expiry of the licence along with a fee of Rs. 500 (Rupees five hundred only) for a Lift towards the renewal of licence remitted into a Government Treasury;