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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(d) in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973

(d)such additional information as may be called for within such time limits as may be prescribed by the Statistics Authority, under sub-rule (4) of Rule 3.