Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2) in The Gujarat Tribal Development Corporation Act, 1972

(2)[The State Government shall appoint one of the directors as Chairman and one of the other directors as Vice-Chairman.] [This sub-section was substituted by Gujarat 21 of 1986, section 21(2).]