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[Cites 0, Cited by 0] [Section 11B(2)] [Section 11B] [Entire Act]

Union of India - Subsection

Section 11B(2)(c) in Indian Lunacy Act, 1912

(c)for the purposes of Sees. 5 and 18(1), the expressions "medical officer" and "medical practitioner" shall include such person or class of persons as the [State Government] [Substituted by A. L. O., 1950.] may specify in this behalf;