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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Kerala - Subsection

Section 31(3) in Kerala Sports Act, 2000

(3)If the application is not sent to the State Sports Council within the time limit specified in subsection (2) with such recommendation or the application is rejected, the District Sports Council shall inform the applicant in writing without seventy five days from the date of receipt of the application.