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[Cites 0, Cited by 0] [Section 178(9)] [Section 178] [Entire Act]

State of Madhya Pradesh - Subsection

Section 178(9)(xix) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(xix)Tools, Minor instruments and plan expenditure;