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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Tripura - Subsection

Section 29(1)(c) in Tripura Town and Country Planning Act, 1975

(c)for the carrying out by the Central or the State Government or any Local Authority of any works for the purpose of inspecting, repairing or renewing any drains, sewers, mains, pipes, cables or other apparatus including the breaking open of any street or other land for that purpose;