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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(3)(d) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(d)In case of any misappropriation funds, both the persons responsible and the ultimate recipient of such funds shall be identified and indict in the Report.]