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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Bombay Presidency - Subsection

Section 43(7) in The Bombay University Act, 1974

(7)Where the application, or any part thereof, is granted, the order of the State Government shall specify the courses of instruction in respect of which the college is to be affiliated the maximum number of students to be admitted to each such course and the period for which the affiliation is granted, and, where the application, or any part thereof, is rejected, the grounds for such rejection shall be stated.