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State of Rajasthan - Section

Section 11 in The Rajasthan Municipalities Accounts Rules, 1963

11. Internal Check.

- In the discharge of his ultimate responsibilities for the administration of Municipal fund, the Executive Officer must satisfy himself not only that an adequate machinery exists within the office of the Board for systematic internal checks calculated to prevent and detect errors and irregularities in the financial Proceedings of his sub ordinates and to guard against waste and loss of public money and stores,but also that the prescribed checks are effectively applied.