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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(4)(a) in Tamil Nadu Pension Rules, 1978

(a)to a person mentioned in clause (b) of sub-rule (5) without production of reasonable proof that such person was dependant on the deceased Government servant for support;