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Bombay High Court

Lotus College Of Optometry vs University Grants Commission Through ... on 5 March, 2019

Bench: S.C. Dharmadhikari, M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 11851 OF 2016

 Lotus College Of Optometry                                ....Petitioner
             V/S
 University Grants Commission Through Its               ....Respondent

Secretary And Ors.





        CORAM :                S.C. DHARMADHIKARI &
                               M. S. KARNIK, JJ
      DATE :                   5th March, 2019
 P.C. :

Due to paucity of time the matter is adjourned for admission. Ad-interim relief if any to continue till then. Stand over to 12.03.2019 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 05/03/2019 ::: Downloaded on - 13/03/2019 17:38:02 :::