Bombay High Court
Ullal Chavadi Arun Bhatt vs Mrf Limited And 3 Ors on 24 September, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
2025:BHC-OS:16206
133.IA.1293.2025.doc
HARSHADA H. SAWANT
(P.A.)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TESTAMENTARY AND INTESTATE JURISDICTION
INTERIM APPLICATION NO.1293 OF 2025
IN
PETITION NO.4460 OF 2023
P. K. Padma Bai alias Padamanoor Kalmady
Padma Bai .. Deceased
Ullal Chavadi Arun Bhat Applicant / Org.
.. Petitioner
IN THE MATTER BETWEEN:
Ullal Chavadi Arun Bhat .. Petitioner
Versus
MRF Limited and Ors .. Respondents
....................
Ms. Sheetal Shah a/w. Mr. Sanyam Jain, Advocates i/by M/s.
Mehta and Girdharlal for Applicant.
...................
CORAM : MILIND N. JADHAV, J.
DATE : SEPTEMBER 24, 2025 P.C.:
1. Mentioned out of turn.
2. Heard Ms. Shah, learned Advocate for Applicant.
3. Ms. Shah seeks leave of this Court to withdraw the present Interim Application. Leave to withdraw the present Interim Application is granted.
4. Interim Application is disposed as withdrawn.
H. H. SAWANT [ MILIND N. JADHAV, J. ] Digitally signed HARSHADA by HARSHADA HANUMANT HANUMANT SAWANT SAWANT Date: 2025.09.24 17:41:59 +0530 1 of 1 ::: Uploaded on - 24/09/2025 ::: Downloaded on - 24/09/2025 22:11:51 :::