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[Cites 1, Cited by 1]

Calcutta High Court (Appellete Side)

(Mamata Banerjee & Anr vs The State Of West Bengal on 4 August, 2015

Author: Dipankar Datta

Bench: Dipankar Datta

                                  1


  115
  C/L
04.08.2015

rrc W. P. 8365 (W) of 2015 (Mamata Banerjee & Anr. Vs. The State of West Bengal & Ors.) Ms. Pampa Dey (Dhabal) .....For the petitioners Since service is incomplete, list the writ petition in the next monthly list.

( Dipankar Datta, J. )