Calcutta High Court (Appellete Side)
(Mamata Banerjee & Anr vs The State Of West Bengal on 4 August, 2015
Author: Dipankar Datta
Bench: Dipankar Datta
1 115 C/L 04.08.2015
rrc W. P. 8365 (W) of 2015 (Mamata Banerjee & Anr. Vs. The State of West Bengal & Ors.) Ms. Pampa Dey (Dhabal) .....For the petitioners Since service is incomplete, list the writ petition in the next monthly list.
( Dipankar Datta, J. )