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State of Uttar Pradesh - Section
Section 15 in Uttar Pradesh excise Settlement of Licenses for Retail Sale of Foreign Liquor (Excluding Beer) (Sixteenth Amendment) Rules, 2019
15. Amendment of Form F.L.-5 (D).
- In the said rules, for existing Form F.L.-5 (D), the following form shall be substituted, namely-F.L.-5 (D)(For Renewal)Licence for the Retail Sale of Foreign Liquor (Except Beer ) (including wine) in sealed Bottles for consumption "off" the premises| Photo of Applicant | Photo of Co-Applicant |
| Photo of Shop |