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[Cites 0, Cited by 0] [Section 302(1)] [Section 302] [Entire Act]

State of Uttar Pradesh - Subsection

Section 302(1)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)open, break up, displace, take up or make any alteration, in or cause any injury to, the soil or pavement, or any wall, fence, post, chain or other material or thing forming part of any street or in any open space vested in the Corporation;