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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Odisha - Subsection

Section 51(e) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(e)Raise funds for the maintenance, education, training and rehabilitation of juvenile/child under Sub-sections (1) and (3) of Section 62 of the Act.