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[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(5)(c) in The Rajasthan Tax on Luxuries (Tobacco and its Products) Rules, 1994

(c)change in the constitution of the business from ...............to ..........with effect from........(d)* part/*entire transfer of business known as M/s with effect from......................