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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(3) in Kerala Factories Rules, 1957

(3)Site suitability. -The siting of the factory shall satisfy the following requirement of minimum distance from, -
(i) Educational Institution 25 metres
(ii) Hospitals 30 metres
(iii) Religious-cum-worship building 25 metres
(iv) Tank and Canals 10 metres
and set back of three meters of open space of front , sides and rear. For sites abutting National Highways and State Highways the minimum set back of the building shall be 7 meters on front.Provided that the Chief Inspector or the Deputy Chief Inspector may subject to such conditions as may be prescribed, relax these requirement in respect of factories which do not create noise, pollution or do not generate solid, liquid or gaseous effluents.