Section 77 in The Delhi Metro Railway (Operation And Maintenance) Act, 2002
77. Endangering safety of persons travelling by metro railway by rash or negligent act or omission.
- If any person in a rash or negligent manner does any act, or omits to do what he is legally bound to do, and the act or omission is likely to endanger the safety of any person travelling or being upon the metro railway, he shall be punishable with imprisonment for a term which may extend to one year, or with fine, or with both.
