Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 62 in Sikkim Excise Act, 1992 62. Power of the Magistrate to arrest or search without issuing warrant. - A Magistrate empowered to try offence punishable under this Act may at any time-
