Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(15)] [Section 4] [Entire Act] Union of India - Subsection Section 4(15)(vii) in Protection of Children from Sexual Offences Rules, 2020 (vii)the schedule of court proceedings that the child is either required to attend or is entitled to attend;