Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(4) in Jammu and Kashmir Accountability Commission Rules, 2005

(4)The Commission may, on application made or of its own, entertain a complaint relating to one Division at another Division or transfer one pending complaint from one Registry to another.