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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000

(2)Words and expressions used but not defined in these rules unless the context otherwise requires, shall have the meanings respectively assigned to them in the Act.Chapter-II