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State of Telangana - Section

Section 1 in Telangana Court of Wards Act, 1350 F

1. Short title, commencement and extent.

- This Act may be called, [the Telangana Court of Wards Act, 1350 F.,] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] and shall come into force in [the State of Telangana] [Substituted for the words 'Telangana area of the State of Andhra Pradesh' by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] from the date of its publication in the [Official Gazette] [Substituted for the word 'Jarida' by the Andhra Pradesh Adaptation of Laws Order, 1957 (A.P.A.O. 1957).].