Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(ii) in The Andhra Pradesh Prohibition Of Cow Slaughter And Animal Preservation Act, 1977

(ii)"Competent Authority' means a person or a body of persons appointed under Section 4 to perform the functions of a competent authority under this Act.