Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Maharashtra - Subsection

Section 60(2)(e) in The Maharashtra University of Health Sciences Act, 1998

(e)three experts, nominated by the Management Council out of a panel of not less than six names of experts not connected with the University recommended by the Academic Council who have special knowledge of the subject for which the teacher is to be selected;