Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(d) in Maharashtra Lokayukta and Upa-Lokayuktas Act, 1971 (d)if he is carrying on any business, sever his connection (short of divesting himself or ownership) with the conduct and management of such business; or
