Andhra Pradesh High Court - Amravati
Amway India Enterprises Pvt. Limited vs Cb Cid, State Of Telangana on 23 January, 2024
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No: W.P.No. 18009 of 2014
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
23.01.2024 DR.KMR,J
Mr. Varun Reddy, learned counsel
submitted that he filed Vakalath on behalf of
the petitioner, in the place of Mr. S. Niranjan
Reddy, learned counsel.
Ms. Y.L.Siva Kalpana Reddy, learned
Standing Counsel for the respondents seeks
time for obtaining latest instructions.
Post on 12.02.2024.
____________ DR.KMR,J KK 2