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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(2)(d) in Jammu and Kashmir Governors Special Security Force Act, 2018

(d)the purposes, other than political purposes, for which a person subject to the Act shall not participate in, or address, any meeting or take part in any demonstration under sub-section (2) of section 10 ;