Supreme Court - Daily Orders
Pride Foramer S.A. vs Commissioner Of Income Tax on 6 September, 2022
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.109 COURT NO.12 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4395-4397/2010
PRIDE FORAMER S.A. Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX & ANR. Respondent(s)
Date : 06-09-2022 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Appellant(s) Miss Geetanjali Mohan, AOR
Mr. Vaibhav Kulkarni, Adv.
Mr. Rohit Jain, Adv.
For Respondent(s) Mr. Balbir Singh ASG
Mr. Arijit Prasad Sr Adv
Mr. H Raghvendra Rao Adv
Mr. Shashank K. Bajpai, Adv.
Mr. Vivek Narayan Sharma Adv
Ms. Deepabali Dutta Adv
Mr. Raj Bahadur Yadav AOR
Mr. B. V. Balaram Das, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the appellant prays for some time to obtain instruction, whether the appellant would like to press the present appeals in view of subsequent development.
In view of the requests made, list after three weeks. (NIRMALA NEGI) Signature Not Verified (R.S. NARAYANAN) COURT MASTER (SH) Digitally signed by NIRMALA NEGI Date: 2022.09.06 COURT MASTER (NSH) 18:45:31 IST Reason: