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State of Rajasthan - Section

Section 6 in Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2018

6. Meetings of the Council and Quorum.

(1)The Council shall hold regular meetings, at least once a month.
(2)The meeting of the Council shall be ordinarily held' after giving seven days' notice.
(3)However, in case of urgency, it can be called at such short notice as the Chairperson may find suitable.
(4)All the notices/ communication for the meeting shall be informed to the all members and parties through by post, SMS or email.
(5)The quorum of meeting shall be two in case the number of members is upto four, and it shall be three if the number of members is five.