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Patna High Court - Orders

M.P. Gope @ Abinash Gope @ Abinash Kumar & ... vs The State Of Bihar on 19 July, 2013

Author: Hemant Kumar Srivastava

Bench: Hemant Kumar Srivastava

          Patna High Court Cr.Misc. No.26991 of 2013 (2) dt.19-07-2013




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Criminal Miscellaneous No.26991 of 2013
                       ======================================================
                       M.P. Gope @ Abinash Gope @ Abinash Kumar & Ors.
                                                                          .... .... Petitioner/s
                                                       Versus
                       The State Of Bihar
                                                                     .... .... Opposite Party/s
                       ======================================================
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
                       SRIVASTAVA
                       ORAL ORDER

02/      19.07.2013

All the three petitioners have already surrendered in the court below as per submission of learned counsel for the petitioners.

Accordingly, this petition filed in connection with Chandi P. S. case no. 250/2012 pending in the court of the Addl. Chief Judicial Magistrate, Hilsa, Nalanda stands dismissed being infructous.

shahid                                                           (Hemant Kumar Srivastava,J)