Patna High Court - Orders
M.P. Gope @ Abinash Gope @ Abinash Kumar & ... vs The State Of Bihar on 19 July, 2013
Author: Hemant Kumar Srivastava
Bench: Hemant Kumar Srivastava
Patna High Court Cr.Misc. No.26991 of 2013 (2) dt.19-07-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.26991 of 2013
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M.P. Gope @ Abinash Gope @ Abinash Kumar & Ors.
.... .... Petitioner/s
Versus
The State Of Bihar
.... .... Opposite Party/s
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CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
SRIVASTAVA
ORAL ORDER
02/ 19.07.2013All the three petitioners have already surrendered in the court below as per submission of learned counsel for the petitioners.
Accordingly, this petition filed in connection with Chandi P. S. case no. 250/2012 pending in the court of the Addl. Chief Judicial Magistrate, Hilsa, Nalanda stands dismissed being infructous.
shahid (Hemant Kumar Srivastava,J)